LexJ. NISHA BANU, D.BHARATHA CHAKRAVARTHY
174 recorded High Court judgment(s) · 2023–2024
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 174 |
Disposal nature
| ORDERED | 48 |
| DISMISSED | 42 |
| DELAY CONDONED | 22 |
| CLOSED | 13 |
| DISMISSED FOR NON-PROSECUTION | 11 |
| ALLOWED | 9 |
| WITHDRAWN DISMISSED | 6 |
| DISPOSED OF | 6 |
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