J. NISHA BANU

9,542 recorded High Court judgment(s) · 2016–2025

Courts

Madras High Court

9542

DISPOSED OF	2454
ORDERED	2040
ALLOWED	1597
DISMISSED	1525
CLOSED	578
WITHDRAWN DISMISSED	355
DISMISSED FOR NON-PROSECUTION	289
PARTLY ALLOWED	252

Mrs. V.Sethulakshmi, v. Mr. P.Venkatesan, — Madras High Court (2025-10-07)
R.Meenakshi and another v. G.Natarajan and another — Madras High Court (2025-10-07)
G.Damodaran v. C.SAMAYAMOORTHY, AND ANOTHER — Madras High Court (2025-09-09)
S.T.Rose Pesiya v. Mr. A.Annadurai, I.A.S., — Madras High Court (2025-09-09)
K. Kuppusamy v. Thiru. Dr. S. Mohan, — Madras High Court (2025-09-09)
G.T.Raguraman v. Natarjan — Madras High Court (2025-08-12)
V.Rajendran v. Dr. Jayanthi, I.F.S., — Madras High Court (2025-08-12)
M.Rajeswari v. Mr.Senthilkumar IAS., and 2 others — Madras High Court (2025-08-12)
R.Poornachandran v. K.Phanindra Reddy and another — Madras High Court (2025-08-12)
S.Rajthilak v. Thiru.Dr.D.C.Rameshwara Murugan — Madras High Court (2025-08-12)