LexJ. NISHA BANU
55 recorded High Court judgment(s) · 2017–2018
Open in Lexace · Search this judge's casesCourts
| Madras High Court | 55 |
Disposal nature
| DISPOSED OF | 32 |
| ALLOWED | 8 |
| DISMISSED | 7 |
| WITHDRAWN DISMISSED | 4 |
| CLOSED | 3 |
| DISMISSED AS INFRUCTUOUS | 1 |
Recent judgments
- D.RAJU, S/O.DEVASAGAYAM, v. THE UNION OF INDIA, REP BY ITS — Madras High Court (2018-07-24)
- A.RAJINI, FOUNDER MEMBER- v. THE BAR COUNCIL OF TAMILNADU, — Madras High Court (2018-07-24)
- UDAIYAR, v. THE SUPERINTENDENT OF POLICE — Madras High Court (2018-07-24)
- K.SIVARAJ v. THE DISTRICT COLLECTOR, — Madras High Court (2018-07-24)
- K.SABARIMUTHU v. THE DISTRICT COLLECTOR — Madras High Court (2018-07-24)
- S.RAJKUMAR IMMANUEL v. THE COMMISSIONER — Madras High Court (2018-07-24)
- K.K.RAMESH, v. THE UNION OF INDIA, — Madras High Court (2018-07-24)
- CHAIRMAN TAMIL NADU v. M.RAJAPANDIAN — Madras High Court (2018-04-06)
- G.RAMALINGAM, v. THE MANAGEMENT OF TAMILNADU — Madras High Court (2018-04-06)
- THE JOINT DIRECTOR OF MEDICAL v. S.S.MARIAPPAN — Madras High Court (2018-04-06)