J. N. PATEL

177 recorded High Court judgment(s) · 2006–2006

Courts

Disposal nature

Recent judgments

• PROF. MARIA ELSA NORONHA WOLFANGO DE SILVA (DECEASED) THROUGH HER LEGAL HEIR MR. ANTONIO SEQUEIRA v. MRS. RICARDINA EMILIA GUEDES DE ALMEIDA DE SILVA NORONHA (DECEASED) THROUGH HIS LEGAL HEIRS AND OR — Bombay High Court (2006-12-27)
• ANTONIO SEBASTIAO PALHA v. ADMINISTRATIVE TRIBUNAL and ORS. — Bombay High Court (2006-12-22)
• MRS. YESHODI RAYA CHODANKAR ALIAS YAMINI RAYA CHODANKAR AND 17 ORS., v. MR. RAGHUVIR B. GOVENKAR (DEC) THR. LR'S, BARDEZ, GOA. — Bombay High Court (2006-12-22)
• MRS. YESHODI RAYA CHODANKAR ALIAS YAMINI RAYA CHODANKAR AND 17 ORS., v. SMT. INDUMATI CHODANKAR (SINCE DEC) REPR THROUGH L.RS. — Bombay High Court (2006-12-22)
• THE MAPUSA URBAN CO-OPERATIVE BANK LTD. THROUGH ITS GENERAL MANAGER, MAPUSA GOA. v. PRESIDING OFFICER, LABOUR COURT II AND ANR., — Bombay High Court (2006-12-22)
• MRS. YESHODI RAYA CHODANKAR ALIAS YAMINI RAYA CHODANKAR AND 17 ORS., v. MR. RAMDAS D. GOVENKAR, (DECEASED) THR. LRS — Bombay High Court (2006-12-22)
• MRS. YESHODI RAYA CHODANKAR ALIAS YAMINI RAYA CHODANKAR AND 17 ORS., v. MR. SHIRU K. FADTE, (DEC.) THR. LRS. — Bombay High Court (2006-12-22)
• SHRI SADANAND FONDU KERKAR, PONDA GOA v. SHRI GAJANAN VISHWAMBHAR SINAI KERKAR AND 16 ORS., — Bombay High Court (2006-12-21)
• SHRI JOAQUIM FLORIANO RODRIGUES,BENAULIM,SALCETE GOA v. SHRI THOMAS LOURDES DA GRACA FERNANDES AND ANR., — Bombay High Court (2006-12-21)
• SHRI AMARNATH VISHNU BHAT DHAVALIKAR AND ANR., v. SMT. DAKSHA HANSRAJ RAMAIYA — Bombay High Court (2006-12-21)