J. MUNIR

11,229 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

11229

Allowed/Partly Allowed on merits	3991
Disposed off/Decided on merits	3177
Dismissed on merits	2150
Dismiss other than merit(DD/Non Prosec./Abated)	1307
Consigned to Record	243
DISMISSED AS WITHDRAWN	129
Cases not falling above	124
DISMISSED AS INFRUCTUOUS	40

MAHESH PAL SINGH v. STATE OF U.P. — Allahabad High Court (2026-03-18)
SMT. REKHA v. STATE OF U.P. — Allahabad High Court (2026-03-18)
SANTOO @ SAJID v. STATE OF U.P. — Allahabad High Court (2026-03-18)
SANJAY v. STATE OF U.P. — Allahabad High Court (2026-03-18)
SIRAJ HUSSAIN v. STATE OF U.P. THRU. PRIN. SECY. DEPTT. OF HOME U.P. LKO. AND ANOTHER — Allahabad High Court (2024-07-23)
DINESH KUMAR v. STATE OF U.P. THRU. PRIN. SECY. P.W.D. GOVT. LKO. AND 4 OTHERS — Allahabad High Court (2024-07-23)
PAWAN KUMAR v. STATE OF U.P. THRU. ADDL. CHIEF SECY. FOREST DEPTT. CIVIL SECTT. LKO AND 3 OTHERS — Allahabad High Court (2024-07-23)
DINESH KUMAR BALMIKI AND ANOTHER v. STATE OF U.P. THRU. ITS ADDL. CHIEF SECY. PANCHAYAT RAJ DEPTT. GOVT. OF U.P. LUCKNOW AND 5 OTHERS — Allahabad High Court (2024-01-25)
MAHESH PRASAD SONKAR v. STATE OF U.P. THRU. PRIN. SECY. IRRIGATION AND WATER RESOURCES LKO AND 2 OTHERS — Allahabad High Court (2024-01-25)
SURESH BALMIKI v. STATE OF U.P. THROUGH PRIN. SECY. SOCIAL WELFARE LKO. and ORS. — Allahabad High Court (2024-01-25)