J. L. ODEDRA

90 recorded High Court judgment(s) · 2025–2026

Courts

Gujarat High Court

39-RULE DISCHARGED/DISMISSED @ FH	26
47-DISPOSAL IN ANY OTHER MODE FH	20
46-ANY OTHER MODE @ FH	17
38-RULE ABSOLUTE/ALLOWED @ FH	11
44-PARTLY ALLOWED @ FH	4
26-DISMISSED @ ADM.STAGE	3
56-DISPOSED AT ADMISSION STAGE	3
27-WITHDRAWN @ ADM.STAGE	3

SIKANDER ISMAILBHAI VORA v. AHMEDABAD URBAN DEVELOPMENT AUTHORITY — Gujarat High Court (2026-05-25)
JIGNESH HIMMATLAL KARIYA v. STATE OF GUJARAT — Gujarat High Court (2026-05-25)
SANGAM BADRINATH PANDEY v. STATE OF GUJARAT — Gujarat High Court (2026-04-13)
K.S. & CO. THROUGH SAKABHAI @ SANKABHAI PRABHATBHAI DESAI v. STATE OF GUJARAT — Gujarat High Court (2026-04-13)
JAMATMAL JETHANAND BHAMBHANI v. STATE OF GUJARAT — Gujarat High Court (2026-03-25)
SUBHASHKUMAR CHELAJI THAKOR v. STATE OF GUJARAT — Gujarat High Court (2026-03-25)
DHAIRYA PALLAV PARIKH v. STATE OF GUJARAT — Gujarat High Court (2026-03-25)
UNITED INDIA INSURANCE COMPANY LIMITED. v. MINOR JAY @ SUNNY DILIPKUMAR AMBALAL BHOI — Gujarat High Court (2026-02-26)
NEW INDIA ASSURANCE CO. LTD. v. KALABHAI HASANBHAI THAKOR [DELETD] — Gujarat High Court (2026-02-25)
DIVISIONAL CONTROLLER v. CHAMPABEN KALABHAI THAKOR — Gujarat High Court (2026-02-25)