J K MAHESHWARI,U.DURGA PRASAD RAO

50 recorded High Court judgment(s) · 2019–2019

Courts

Andhra Pradesh High Court

DISPOSED OF NO COSTS	19
ALLOWED NO COSTS	11
DISMISSED	10
WITHDRAWN	8
DISMISSED FOR DEFAULT	1
DISMISSED AS NON PROSECUTION	1

K SURYA KUMARI v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2019-11-07)
P. Venkateswara Rao v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2019-11-07)
SK SHEREEN BEGUM v. UNION OF INDIA — Andhra Pradesh High Court (2019-11-07)
T.Nitender Singh v. THE STATE OF AP — Andhra Pradesh High Court (2019-11-07)
G.V. Satyanarayana Raju, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2019-11-07)
Thadigiri Chennaiah v. Sri Justice Y.Venkata Chalam, — Andhra Pradesh High Court (2019-11-06)
The A.P. Industries Infrastructure Corporation Ltd., v. V.Krishna Reddy — Andhra Pradesh High Court (2019-11-06)
Ms. Rapuri Ramadevi, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2019-11-06)
YNR NAIDU v. The Industrial Tribunal cum Labour Court — Andhra Pradesh High Court (2019-11-06)
J. Basha, v. Andhra Pradesh State Road Transport Corporation, — Andhra Pradesh High Court (2019-11-06)