LexJ K MAHESHWARI,NINALA JAYASURYA
260 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 260 |
Disposal nature
| DISPOSED OF NO COSTS | 108 |
| WITHDRAWN | 49 |
| DISMISSED | 37 |
| ALLOWED NO COSTS | 21 |
| DISMISSED AS NON PROSECUTION | 19 |
| DISMISSED AS INFRUCTUOUS | 17 |
| DISMISSED WITH COSTS | 3 |
| CLOSED NO COSTS | 3 |
Recent judgments
- Tallapalli Jagannatham Chakravarthi, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-11-27)
- E.Lakshmikantaiah, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-11-27)
- Kankanala Sri Hari Krishna v. State of Andhra Pradesh — Andhra Pradesh High Court (2020-11-27)
- G Sivaji VARAPRASAD v. R K VALAVEN — Andhra Pradesh High Court (2020-11-04)
- A RAMACHANDRA RAO v. SHRI R KARIKALA VALAVEN — Andhra Pradesh High Court (2020-11-04)
- K SRINIVAS v. SRI R KARIKAL VALVEN — Andhra Pradesh High Court (2020-11-04)
- M VENKATESWAR RAO v. R KARIKAL VALAVEN — Andhra Pradesh High Court (2020-11-04)
- P S PRASAD v. Sri D. Sambasivarao, I.A.S and another — Andhra Pradesh High Court (2020-11-04)
- B SUBBA RAO v. SHRI R KARIKAL VALAVEN — Andhra Pradesh High Court (2020-11-04)
- IN RE... v. GOPALA KRISHNA DWIVEDI — Andhra Pradesh High Court (2020-06-22)