LexJ K MAHESHWARI,M.SEETHARAMA MURTI
33 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 33 |
Disposal nature
| DISPOSED OF NO COSTS | 22 |
| DISMISSED | 8 |
| WITHDRAWN | 2 |
| ALLOWED NO COSTS | 1 |
Recent judgments
- M PANAKALA RAO v. HINDUSTAN PETROLEUM CORPORATION LIMTED — Andhra Pradesh High Court (2020-01-08)
- M VISWESWARA RAO v. THE HINDUSTAN PETROLEUM CORPORATION LIMITED — Andhra Pradesh High Court (2020-01-08)
- MALLELA SAMBASIVA RAO v. THE HINDUSTAN PETROLEUM CORPORATIN LIMITED — Andhra Pradesh High Court (2020-01-08)
- J NIRMALA v. THE HINDUSTAN — Andhra Pradesh High Court (2020-01-08)
- Shaik Mastan Vali, v. State of Andhra Pradesh — Andhra Pradesh High Court (2020-01-08)
- Rayapati Krishna Rao v. The Hindustan Petroleum Corporation Limited, — Andhra Pradesh High Court (2020-01-08)
- M. HANUMANTHA RAO v. HINDUSTAN PETROLEUM CORPORATION LIMITED — Andhra Pradesh High Court (2020-01-08)
- A.Bala Nagi Reddy v. The Hindustan Petroleum Corporation Limited, — Andhra Pradesh High Court (2020-01-08)
- M.Nageswar Rao v. The Hindustan Petroleum Corporation Limited, — Andhra Pradesh High Court (2020-01-08)
- B VEERAIAH v. THE HINDUSTAN — Andhra Pradesh High Court (2020-01-08)