J K MAHESHWARI,LALITHA KANNEGANTI

118 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• APSPDCL., TIRUPATI, CHITTOOR DIST., AND 2 OTRS. v. B. RAMESH BABU, CHITTOOR DIST. — Andhra Pradesh High Court (2020-12-30)
• Anil Neerukonda Educational Society, v. Dr. Bhargavi Damaraju, — Andhra Pradesh High Court (2020-12-29)
• Oil and Natural Gas Corporation Ltd., v. DEEP INDUS — Andhra Pradesh High Court (2020-12-29)
• The state of Andhra Pradesh v. Ganta Appanna — Andhra Pradesh High Court (2020-12-28)
• State Bank of India v. Kurucha Srinivasa Rao — Andhra Pradesh High Court (2020-12-28)
• The State of Andhra Pradesh v. Mynampati Padmavathi — Andhra Pradesh High Court (2020-12-28)
• Smt R.S.Swarnalatha, v. Smt. S.Sharfuna Bee, — Andhra Pradesh High Court (2020-12-28)
• The State Bank of India v. B GIRIDHAR — Andhra Pradesh High Court (2020-12-28)
• The State of Andhra Pradesh v. A. Prema Swaroopa Rani, — Andhra Pradesh High Court (2020-12-28)
• ANIL NEERUKONDA EDUCATIONAL SOCIETY v. DR NIRMALA PASAM — Andhra Pradesh High Court (2020-12-23)