J K MAHESHWARI,K SURESH REDDY

61 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• STATE OF AP v. BONTHU VENKATA RAMANA MURTHY — Andhra Pradesh High Court (2020-10-22)
• M/s. Vijaya Saradhi Bar and Restaurant, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-10-22)
• Vommi Bala Karneswara Rao, v. STATE OF ANDHRA PRADESH — Andhra Pradesh High Court (2020-10-22)
• AADIMULAM v. THE STATE OF AP — Andhra Pradesh High Court (2020-10-22)
• The State of Andhra Pradesh, v. K.Srinivasu, — Andhra Pradesh High Court (2020-10-22)
• DEVAKIVADA VENKATESWARA RAO v. STATE OF AP — Andhra Pradesh High Court (2020-10-21)
• Dalli Narendra Reddy alias Dalli Narasimha reddy, v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-10-21)
• N. Ramakrishna, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-10-21)
• Sandipogu Rajasekhar, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-10-21)
• K.Nagamani, v. The Stale of Andhra Pradesh, — Andhra Pradesh High Court (2020-10-20)