J K MAHESHWARI,J. UMA DEVI

33 recorded High Court judgment(s) · 2019–2020

Courts

Andhra Pradesh High Court

DISMISSED	10
DISPOSED OF NO COSTS	10
DISMISSED AS NON PROSECUTION	5
ALLOWED NO COSTS	4
DISMISSED FOR DEFAULT	3
WITHDRAWN	1

Kommu Eswara Rao v. State of Andhra Pradesh, — Andhra Pradesh High Court (2020-12-24)
Alapati Giridhar v. D Venkata Ramana — Andhra Pradesh High Court (2020-12-24)
The Special Collector v. Sarvepalli Narsaiah died, — Andhra Pradesh High Court (2020-12-24)
ANNAPUREDDI BIKSHALU v. PRL.SECY., B.C.WELFARE DEPT., HYD., AND 5 OTHERS, — Andhra Pradesh High Court (2019-12-31)
The State of Andhra Pradesh, v. Annapureddi Bikshalu, — Andhra Pradesh High Court (2019-12-31)
Smt. V.Varalakshmi, v. Union of India, — Andhra Pradesh High Court (2019-12-02)
B.Sreeramulu v. The State of Andhra Pradesh — Andhra Pradesh High Court (2019-12-02)
THE STATE OF AP v. M BHAGYALAKSHMI — Andhra Pradesh High Court (2019-12-02)
K. NARSA RAJU, CHITTOOR DIST AND 2 OTHERS v. SECY. MINISTRY OF PETROLEUM AND NATURAL GAS, NEW DELHI AND 7 OT — Andhra Pradesh High Court (2019-12-02)
Sri M.B.Ravi Kumar, v. The Honble High Court of Andhra Pradesh, — Andhra Pradesh High Court (2019-12-02)