J K MAHESHWARI,G. SHYAM PRASAD

204 recorded High Court judgment(s) · 2019–2020

Courts

Andhra Pradesh High Court

204

DISMISSED	76
DISPOSED OF NO COSTS	61
WITHDRAWN	22
DISMISSED AS NON PROSECUTION	15
DISMISSED AS INFRUCTUOUS	13
DISMISSED NO COSTS	10
DISMISSED WITH COSTS	3
ALLOWED NO COSTS	2

M SIDDAIAH v. DR K JAWAHAR REDDY, IAS., — Andhra Pradesh High Court (2020-09-25)
POTULA KUMARI v. D MURALIDHAR REDDY — Andhra Pradesh High Court (2020-09-25)
Aakruti Educational Welfare Society, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-01-20)
The Joint Collector, v. L.HASAN KHAN — Andhra Pradesh High Court (2019-12-17)
K.S. PRAKASH RAO, VISAKHAPATNAM AND 46 v. THE GOVT. OF A.P., LAW DEPT, HYDERABAD AND 29 — Andhra Pradesh High Court (2019-12-17)
THE COMMISSIONER OF PANCHAYAT RAJ,HYD AND 2 OTHERS v. G.SRINIVASA RAO, PRAKASAM DISTRICT. — Andhra Pradesh High Court (2019-12-17)
S. VEERESH, KURNOOL DISTRICT v. THE STATE OF A.P. SECRETARIAT, HYDERABAD AND 7 — Andhra Pradesh High Court (2019-12-17)
G.Ramanjulu, v. The Director of Local Fund Audit (State Audit), — Andhra Pradesh High Court (2019-12-17)
P. DORAYYA AND 4 OTHERS v. THE GOVT OF A.P., LEGISLATIVE AFFAIRS AND 9 OTHERS — Andhra Pradesh High Court (2019-12-17)
THE DIRECTOR CENTRAL TOBACCO RESEARCH INSTITUTE v. SHRI K.V.RAMANA MURTHY — Andhra Pradesh High Court (2019-12-17)