LexJ K MAHESHWARI,D.V.S.S.SOMAYAJULU
22 recorded High Court judgment(s) · 2019–2020
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 22 |
Disposal nature
| DISPOSED OF NO COSTS | 8 |
| DISMISSED AS INFRUCTUOUS | 7 |
| DISMISSED | 4 |
| DISMISSED WITH COSTS | 1 |
| ALLOWED NO COSTS | 1 |
| CLOSED NO COSTS | 1 |
Recent judgments
- Jalal Abdul Gaffer v. The State of Andhra Pradesh — Andhra Pradesh High Court (2020-09-16)
- DASARI RAVI KUMAR v. THE STATE OF AP — Andhra Pradesh High Court (2020-09-16)
- T RAJASEKHAR BABU v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-09-16)
- Pericherla Venkata Ramaraju, v. THE RESERVE BANK OF INDIA — Andhra Pradesh High Court (2020-09-16)
- Vemavarapu vishnu vardhan v. The state of Andhra pradesh — Andhra Pradesh High Court (2020-09-15)
- Dr.N.T.R.University of Health Sciences v. L SRIKANTH — Andhra Pradesh High Court (2019-12-18)
- K. RAMA KRISHNA, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2019-12-18)
- The State of Andhra Pradesh, v. Pothurajula Satyavathi — Andhra Pradesh High Court (2019-12-18)
- N.Prabhakar Rao v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2019-12-18)
- The State of Andhra Pradesh, v. Pasila Mangammma, — Andhra Pradesh High Court (2019-12-18)