J K MAHESHWARI,D RAMESH

27 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• PRL SECY, SOCIAL WELFARE DEPT, HYDERABAD AND 3 OTHERS v. SMT.Y.SITA MAHA LAKSHMI, NELLORE DISTRICT AND ANOTHER — Andhra Pradesh High Court (2020-08-21)
• V.V.M.S.Vara Prasad, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-21)
• M KRISHNAIAH v. THE PRINCIPAL SECRETARY — Andhra Pradesh High Court (2020-08-21)
• Smt. Y. Sits Mahalakshmi v. The State of A.P. — Andhra Pradesh High Court (2020-08-21)
• Bussa Rajendra v. The Assistant Commissioner of Endowments, — Andhra Pradesh High Court (2020-08-21)
• The Andhra Pradesh State Handlooms weavers Co-operative Society Limited, v. Y.Sunil Kumar — Andhra Pradesh High Court (2020-08-20)
• Ruchika Goel R v. Union of India, — Andhra Pradesh High Court (2020-08-20)
• TAKEN UP v. GOVT OF AP REP BY ITS CHIEF SECRETARY — Andhra Pradesh High Court (2020-08-19)
• Bavidoddi Ramajaneyulu, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-19)
• Dugginni Bhavitha, v. The State of Andhra Pradesh, — Andhra Pradesh High Court (2020-08-19)