J K MAHESHWARI,B KRISHNA MOHAN

35 recorded High Court judgment(s) · 2020–2020

Courts

Disposal nature

Recent judgments

• SRI VENKATESWARA UNIVERSITY v. A RAMBABU — Andhra Pradesh High Court (2020-12-18)
• M/s. V. S. N. R. Enterprises v. Pentyala Venkata Rao — Andhra Pradesh High Court (2020-12-18)
• The State of Andhra Pradesh v. Dr. Mrs. B.D.J. Satyalatha — Andhra Pradesh High Court (2020-12-18)
• The Commissioner v. Kuraganti Raja Sekhar, — Andhra Pradesh High Court (2020-12-17)
• Mungara Malini v. K Annapurna, — Andhra Pradesh High Court (2020-12-17)
• The State of Andhra Pradesh, v. Mulavesala Alaka Sreemukha — Andhra Pradesh High Court (2020-12-17)
• B SURESH BABU v. K. Annapurna, — Andhra Pradesh High Court (2020-12-17)
• M/s. Viswanath Projects Limited, v. Assistant Commissioner (CT) LTU, — Andhra Pradesh High Court (2020-12-17)
• M/s. L.V.SUBBA REDDY PETROL BUNK, v. The Indian Oil Corporation Limited — Andhra Pradesh High Court (2020-08-21)
• o naresh kumar v. State of Andhra Pradesh — Andhra Pradesh High Court (2020-08-21)