LexJ K MAHESHWARI
3,240 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Andhra Pradesh High Court | 3240 |
Disposal nature
| DISMISSED AS INFRUCTUOUS | 2763 |
| DISPOSED OF NO COSTS | 239 |
| WITHDRAWN | 74 |
| DISMISSED | 71 |
| ALLOWED NO COSTS | 32 |
| CLOSED NO COSTS | 26 |
| PARTLY ALLOWED NO COSTS | 16 |
| DISMISSED AS NON PROSECUTION | 10 |
Recent judgments
- PADALA VEERA VENKATA SATYANARAYAN REDDY v. ALTHA RAMANA — Andhra Pradesh High Court (2023-11-01)
- Malla Varaha Nooka Venkatarao v. SRI GOPAL KRISHNA DWIVEDI, — Andhra Pradesh High Court (2021-01-05)
- P. Yohan, v. Shri B. Subba Reddy, — Andhra Pradesh High Court (2020-12-28)
- M.H. Shafiulla Sahib v. Chail Singh — Andhra Pradesh High Court (2020-12-28)
- Paladugu Ravi Kumar, v. G.S.R.K.R. Vijaya Kumar — Andhra Pradesh High Court (2020-12-24)
- SHAIK MANSOOR, GUNTUR DIST v. M. VIJAYA PRASAD RAO, GUNTUR DIST — Andhra Pradesh High Court (2020-12-23)
- V ATCHAMMA v. DR MANMOHAN SINGH — Andhra Pradesh High Court (2020-12-23)
- D VENKATA RAMI REDDY v. M NOOKA RAJU — Andhra Pradesh High Court (2020-12-21)
- SHAIKK SALEEMA BEGUM v. SRI. T VENKATESU REDDY — Andhra Pradesh High Court (2020-12-21)
- Y DURGA PRASAD v. K S JAWAHAR — Andhra Pradesh High Court (2020-12-21)