LexJ. C. S. RAWAT
3,495 recorded High Court judgment(s) · 2002–2012
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 3495 |
Disposal nature
| DISPOSED | 3406 |
| DISMISSED | 30 |
| ALLOWED | 24 |
| GRANTED | 15 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED AS INFRUCTUOUS | 5 |
| REJECTED | 3 |
| PARTLY ALLOWED | 2 |
Recent judgments
- KAVISHAR and ANR. v. STATE OF UTTARAKHAND and ORS. — Uttarakhand High Court (2012-09-26)
- DEVENDRA VIGYNI v. D.J. TEHRI GARHWAL and OTHERS — Uttarakhand High Court (2009-10-13)
- RAM AVADH BHASKAR v. STATE OF UTTARAKHAND AND ORS — Uttarakhand High Court (2009-09-23)
- MAHIPAL SINGH and ANR. v. STATE and ANR. — Uttarakhand High Court (2009-09-23)
- PAPPU BALMIKI v. M.D. GARHWAL MANDAL VIKAS NIGAM LTD. — Uttarakhand High Court (2009-09-23)
- DINESH KUMAR v. STATE and ORS. — Uttarakhand High Court (2009-09-23)
- NO. 14503757- EX- HAV- RAJENDRA SINGH RAWAT v. UNION OF INDIA AND OTHERS — Uttarakhand High Court (2009-09-23)
- PREM LAL v. MANAGING DIRECTOR and ORS — Uttarakhand High Court (2009-09-23)
- MOHAN CHANDRA JOSHI v. STATE AND ORS. — Uttarakhand High Court (2009-09-23)
- RAJE SINGH AND OTHERS v. M.D.UTTARANCHAL , P.S.V. AND N.NIGAM AND ORS. — Uttarakhand High Court (2009-09-23)