J. C. DOSHI

1,582 recorded High Court judgment(s) · 2015–2026

Courts

Gujarat High Court

1582

37-DISMISSED FOR DEFAULT @ ADMISSION	404
43-DISMISSED FOR DEFAULT @ FH	316
53-ALLOWED / GRANTED @ ADM.STAGE	224
27-WITHDRAWN @ ADM.STAGE	194
58-RULE ISSUED & RULE ABSOLUTE/ALLOWED @FH	116
38-RULE ABSOLUTE/ALLOWED @ FH	67
40-WITHDRAWN @ FH	63
26-DISMISSED @ ADM.STAGE	60

BHARATBHAI MAGJIBHAI PATEL v. CHUNILAL MERVANBHAI PATEL — Gujarat High Court (2026-05-08)
TUSHAR NALINKANT PATEL v. DEEPA SOMABHAI PATEL W/O. TUSHAR NALINKANT PATEL — Gujarat High Court (2026-05-05)
THE DEPUTY DIRECTOR I/C, EMPLOYEE STATE INSURANCE CORPORATION v. AMBALAL SARABHAI ENTERPRISES LIMITED — Gujarat High Court (2026-05-05)
ICICI LOMBARD GENERAL INSURANCE CO. LTD. v. BINABEN W/O. DIPAKBHAI DEVJIBHAI GARVA(WIFE) — Gujarat High Court (2026-05-05)
P C SNEHAL CONSTRUCTION COMPANY(A PARTNERSHIP FIRM - v. NATHABHAI SOMABHAI PARMAR DECD. THRO' HEIRS — Gujarat High Court (2026-05-04)
DAHYABHAI LAKHMANBHAI KUBERBHAI v. SPL. LAQ OFFICER — Gujarat High Court (2026-05-04)
AVANI D/O CHIRANGAT GOPALKISHAN BALAN PILLAI W/O ROMESH P VYAS v. ROMESH P. VYAS — Gujarat High Court (2026-05-04)
HARISHCHANDRA R PEDNEKAR (DECEASED) THROUGH LEGAL HEIRS v. BHASKAR R PEDNEKAR (SINCE DECEASED THROUGH LEGAL HEIRS) — Gujarat High Court (2026-05-01)
THAKORBHAI NARANJI TANDEL v. STATE OF GUJARAT — Gujarat High Court (2026-04-30)
LH OF JASMATBHAI LAXMANBHAI PARBATBHAI JASMATBHAI DOBARIYA v. EXECUTIVE ENGINEER(CONSTRUCTION) — Gujarat High Court (2026-04-30)