LexIRSHAD HUSSAIN
1,604 recorded High Court judgment(s) · 2001–2006
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 1604 |
Disposal nature
| GRANTED | 567 |
| DISMISSED | 365 |
| DISPOSED | 272 |
| ALLOWED | 190 |
| REJECTED | 160 |
| ABATED | 19 |
| DISMISSED AS WITHDRAWN | 8 |
| DISMISSED AS INFRUCTUOUS | 7 |
Recent judgments
- SATYAPAL SINGH BISHT and ORS v. UNION OF INDIA and ORS — Uttarakhand High Court (2006-07-20)
- MOHAN CHANDRA TEWARI v. HARISH CHANDRA BHANDARI — Uttarakhand High Court (2006-06-07)
- DEVI DUTT and OTHERS v. STATE — Uttarakhand High Court (2005-12-07)
- VIKRAM BAHAL and ORS. v. STATE and ORS. — Uttarakhand High Court (2005-11-28)
- GOPAL DUTT v. STATE — Uttarakhand High Court (2005-11-11)
- ALI JAN v. STATE — Uttarakhand High Court (2005-11-10)
- GOPAL SINGH RAWAT v. STATE and ORS. — Uttarakhand High Court (2005-11-08)
- GOVIND RAM v. STATE — Uttarakhand High Court (2005-10-28)
- STATE v. PURAN SINGH — Uttarakhand High Court (2005-10-25)
- S.M.SHAH MEHDI v. STATE — Uttarakhand High Court (2005-09-23)