IRSHAD ALI

3,033 recorded High Court judgment(s) · 2018–2026

Courts

Allahabad High Court

3033

Dismiss other than merit(DD/Non Prosec./Abated)	1461
Disposed off/Decided on merits	525
Dismissed on merits/Rejected	383
Allowed/Partly Allowed on merits/Granted	377
DISMISSED AS INFRUCTUOUS	117
Dismissed on merits	62
Allowed/Partly Allowed on merits	59
DISMISSED AS NOT PRESSED	28

AWDHESH KUMAR PANDEY v. THE U.P. POWER CORPORATION LTD. THRU CHAIRMAN and 3 ORS — Allahabad High Court (2026-05-25)
SHAILENDRA KUMAR ATT v. STATE OF U.P. THRU PRIN. SECY. BASIC EDUCATION and 3 ORS. — Allahabad High Court (2026-05-22)
VIJAY SINGH v. STATE OF U.P. THROUGH PRIN. SECY. BASIC EDU. DEPTT. LKO. and O — Allahabad High Court (2026-05-14)
ARVIND KUMAR VERMA v. STATE OF U.P.THR.SECY.OF BASIC EDUCATION SACHIVALAY and OTHERS — Allahabad High Court (2026-05-13)
IQBAL AHMAD v. SHRI SWARNA SINGH AND OTHERS — Allahabad High Court (2026-05-11)
SHEO BUX SINGH v. STATE OF U.P. SECRETARY REVENUE — Allahabad High Court (2026-05-08)
SMT.GYANWATI v. ADDITIONAL COMMISSIONER JUDICIAL FAIZABAD — Allahabad High Court (2026-04-29)
KRISHNA GOPAL AND 2 ORS. v. STATE OF U.P. THROUGH SECY. HEALTH CIVIL SECTT. LKO.AND — Allahabad High Court (2026-04-29)
ANKIT OBJECTION FILED v. STATE OF U.P. THRU SECY. BASIC EDUCATION and 4 ORS. — Allahabad High Court (2026-04-27)
RAM PRAKASH SRIVASTAVA v. STATE OF U.P.THRU SECY.SECONDARY EDUCATION LKO.and 4 OTHERS — Allahabad High Court (2026-04-20)