INDRAJIT MOHANTI, , . S.G. CHATTOPADHYAY

268 recorded High Court judgment(s) · 2019–2022

Courts

Disposal nature

Recent judgments

• SMT. SUDIPA NATH v. UNION OF INDIA AND ORS. — Tripura High Court (2022-11-07)
• The State of Tripura and Ors v. Smt. Anya Manti Molsom @ Aina Monti Malsom, — Tripura High Court (2022-11-07)
• SRI. SUBHANKAR BHOWMIK v. UNION OF INDIA AND ORS — Tripura High Court (2022-11-07)
• Sri Debaditya Banik and ors v. The State of Tripura and Anr. — Tripura High Court (2022-11-07)
• Court on its own motion v. C/7006 Pranabesh Paul — Tripura High Court (2022-11-07)
• The Union of India And 3 Ors v. No.-M / 371242L, Hav / Dental Hygienist, Sri Jagroop Singh, — Tripura High Court (2022-11-03)
• Sri Sarada Nama Sudra, v. The State of Tripura and ors — Tripura High Court (2022-11-03)
• Sri Arindam Ghosh, Assistant Enginner, v. The State of Tripura And 3 Ors — Tripura High Court (2022-11-03)
• Sterling and Wilson Private Limited v. The Tripura State Electricity Corporation Limited and Ors — Tripura High Court (2022-09-30)
• Sri Subhrajit Debnath v. The State of Tripura and Ors — Tripura High Court (2022-09-28)