INDRAJIT MOHANTI

184 recorded High Court judgment(s) · 2021–2022

Courts

Tripura High Court

184

Disposed Of	77
Dismissed	39
Withdrawn	28
Allowed	24
Rejected	8
Closed	3
Dissmiss For Default/Non-Prosecution	2
NOT-PRESSED	1

Agartala Municipal Corporation and anr v. Sri. Subir Sengupta and 5 Ors — Tripura High Court (2022-11-10)
Saleya Begam v. Dr. Ajay Kumar IAS and Ors — Tripura High Court (2022-11-04)
Tanmoy Bhattacharjee v. The State of Tripura — Tripura High Court (2022-11-04)
Kamal Haque v. Dr. Ajay Kumar IAS and Ors. — Tripura High Court (2022-11-04)
Maphijul Islam v. Dr. Ajay Kumar IAS and Ors — Tripura High Court (2022-11-04)
Shri Amalendu Banik, v. The State of Tripura and 2 Ors, — Tripura High Court (2022-11-04)
Ayatul Hosen v. Dr. Ajay Kumar IAS and Ors — Tripura High Court (2022-11-04)
Jahangir Hossen v. Dr. Ajay Kumar IAS and Ors. — Tripura High Court (2022-11-04)
Shri Amalendu Banik, v. The State of Tripura and 2 Ors, — Tripura High Court (2022-11-04)
Sri Sekhar Ranjan Roy and ors v. Sri Rajesh Kr Das and Anr — Tripura High Court (2022-11-04)