LexINDRAJIT MAHANTY,VINIT KUMAR MATHUR
250 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 250 |
Disposal nature
| DISPOSED OF | 182 |
| DISMISSED | 59 |
| WITHDRAWN | 7 |
| PREMPTORY | 1 |
| ALLOWED | 1 |
Recent judgments
- KISHAN LAL v. RAJASTHAN HIGH COURT,JODHPUR — Rajasthan High Court (2021-10-28)
- KUNDAN SINGH CHARAN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-09)
- VS LIGNITE POWER PVT LTD v. THE COMMISSIONER — Rajasthan High Court (2021-08-27)
- JAI NARAIN VYAS UNIVERSITY, JODHPUR v. SUNIL KUMAR — Rajasthan High Court (2021-08-13)
- JAI NARAIN VYAS UNIVERSITY v. SHERA TAK (MISS) — Rajasthan High Court (2021-08-13)
- JAI NARAIN VYAS UNIVERSITY, JODHPUR v. PRAVEEN — Rajasthan High Court (2021-08-13)
- JAI NARAIN VYAS UNIVERSITY, v. DALPAT SINGH — Rajasthan High Court (2021-08-13)
- JAI NARAIN VYAS UNIVERSITY, v. DHAN RAJ — Rajasthan High Court (2021-08-13)
- JAI NARAIN VYAS UNIVERSITY,JODHPUR v. MADAN SINGH — Rajasthan High Court (2021-08-13)
- JAI NARAIN VYAS UNIVERSITY, JODHPUR v. MADAN LAL — Rajasthan High Court (2021-08-13)