LexINDRAJIT MAHANTY,VIJAY BISHNOI
23 recorded High Court judgment(s) · 2020–2022
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 23 |
Disposal nature
| DISMISSED | 11 |
| DISPOSED OF | 10 |
| WITHDRAWN | 1 |
| INTERM ORDER | 1 |
Recent judgments
- ARJUN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2022-10-17)
- RAM RAKH VYAS v. THE RAJ. HIGH COURT, JODHPUR — Rajasthan High Court (2020-07-30)
- DINESH MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-30)
- PR. COMMISSIONER OF INCOME TAX, AJMER v. M/S STARNET BUSINESS LTD., BHILWARA — Rajasthan High Court (2020-07-30)
- VINOD KUMAR DAMOR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-30)
- IQBAL KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-30)
- KANTI LAL UPADHYAYA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-29)
- BAKSHU SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-07-29)
- PANNALAL JINAWAT v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-07-29)
- KAPIL MEGHWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-29)