INDRAJIT MAHANTY,SATISH KUMAR SHARMA

736 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• M/S GOLDENLINE INFRASTRUCTURES PRIVATE LIMITED v. RAJASTHAN REAL ESTATE REGULATORY AUTHORITY — Rajasthan High Court (2021-12-14)
• MRS. PONNAMMA V.S. W/O LATHIKAN PP D/O SREEDHARAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
• RAJASTHAN RAJYA BUNKAR SAHAKARI SANGH LIMITED v. SANJEEV KUMAR PAREEK S/O SHRI SITARAM PAREEK — Rajasthan High Court (2021-09-21)
• KAVITA JAGRWAL D/O SHRI MADAN LAL JAGRWAL v. THE RAJASTHAN PUBLIC SERVICE COMMISSION — Rajasthan High Court (2021-09-20)
• DHARMENDRA KUMAR MEENA S/O SHRI HAZARI LAL MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-20)
• HARI RAM S/O RAJA RAM v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-20)
• RAMPHOOL GURJAR S/O SHRI NATHU RAM GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-20)
• MOHAN LAL YADAV S/O INDERAJ MAL YADAV v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-20)
• BHANWAR LAL S/O OM PRAKASH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-20)
• PRASHANT DAGUR S/O DHANVIR SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-09-20)