INDRAJIT MAHANTY,PUSHPENDRA SINGH BHATI

299 recorded High Court judgment(s) · 2017–2022

Courts

Disposal nature

Recent judgments

• MANGI LAL v. THE STATE OF RAJASTHAN — Rajasthan High Court (2022-02-05)
• ASHOK KUMAR v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-07)
• SANJAY KUMAR AMETA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-20)
• ASHISH VYAS v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-20)
• NEERAJ RAJPUROHIT v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-20)
• UMMED SINGH BHATI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-20)
• SURENDRA SINGH SOLANKI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-07-20)
• SHRI NARSHINGHDWARA MEETHARAM JI STHAN v. MAGNA AND ORS. — Rajasthan High Court (2020-05-29)
• ASHOK SINGH CHAUHAN v. BOARD OF REVENUE, AJMER AND ORS — Rajasthan High Court (2020-05-29)
• STATE OF RAJASTHAN v. SHRI NARSINGHDWARA MEETHARAMJI.. AND ORS. — Rajasthan High Court (2020-05-29)