INDRAJIT MAHANTY,PRAKASH GUPTA

208 recorded High Court judgment(s) · 2019–2021

Courts

Disposal nature

Recent judgments

• SHAILESH JAIMAN S/O SHRI AJEET KUMAR JAIMAN v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
• SHRIKRISHNA SHARMA S/O SHRI MAHADEV PRASAD SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
• BALVEER SINGH SON OF SHRI PANNE SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
• SUNITA MITTAL W/O SHRI ARVIND KUMAR MITTAL v. SMT. ARCHANA SINGH — Rajasthan High Court (2021-01-15)
• JITENDRA KUMAR SON OF LATE SHRI CHANDRABHAN UPADHYAY v. STATE OF RAJASTHAN — Rajasthan High Court (2020-12-10)
• NEEL KAMAL JAIN SON OF SHRI DHANYA K. JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-12-10)
• MAHAVIR ENTERPRISE v. UNION OF INDIA — Rajasthan High Court (2020-12-04)
• LAXMI NARAIN AND COMPANY v. UNION OF INDIA — Rajasthan High Court (2020-12-04)
• RAHUL AGRO INDUSTRIES v. UNION OF INDIA — Rajasthan High Court (2020-12-04)
• H.S.V. TRADERS PVT. LTD. v. UNION OF INDIA — Rajasthan High Court (2020-12-04)