INDRAJIT MAHANTY,MAHENDAR KUMAR GOYAL

72 recorded High Court judgment(s) · 2019–2023

Courts

Disposal nature

Recent judgments

• M/S RAJ OVERSEAS v. STATE OF RAJASTHAN — Rajasthan High Court (2023-05-31)
• GAJANAND S/O LATE SHRI SALIGRAM JI v. SMT. PREM DEVI W/O SHRI RADHEY SHYAM AGARWAL DAUGHTER OF LATE SHRI SALIGRAM JI — Rajasthan High Court (2023-05-19)
• RAVINDRA SINGH CHAUDHARY S/O SHRI GOPAL SINGH JI CHOUDHARY v. UNION OF INDIA — Rajasthan High Court (2020-10-16)
• NATIBAI W/O SHRI BAKSURAM GURJAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)
• RAMKISHAN @ GOLIYA S/O BANWARI LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)
• DHEERAJ SHARMA SON OF SHRI BAJRANG LAL SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)
• KAMLESH S/O PRATAP SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)
• HARIRAM GURJAR S/O SHRI BADRI v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)
• RAJENDRA KUMAR JAIN S/O LATE SHRI HEMCHANDRA JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)
• NEERAJ JAIN S/O SHRI VIRENDRA KUMAR JAIN v. STATE OF RAJASTHAN — Rajasthan High Court (2020-10-01)