INDRAJIT MAHANTY,INDERJEET SINGH

110 recorded High Court judgment(s) · 2018–2023

Courts

Disposal nature

Recent judgments

• YOGESH AGENCIES AND INVESTMENTS PVT. LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2023-05-31)
• SANTOSH SHARMA D/O BHANWAR LAL SHARMA v. RAJASTHAN STAFF SELECTION BOARD — Rajasthan High Court (2022-01-17)
• JITENDRA CHOUDHARY S/O SHRI RASLAL CHOUDHARY v. UNION OF INDIA — Rajasthan High Court (2021-04-30)
• BHARAT LAL MEENA SON OF SHRI RATAN LAL MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-23)
• THE STATE OF RAJASTHAN v. SMT. YAMUNA ARORA WIFE OF SHRI OM PRAKASH ARORA — Rajasthan High Court (2021-04-23)
• BABULAL S/O BHANWARNATH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-23)
• AKSHAYA JAIN SON OF SHRI SURESH CHAND JAIN v. UNION OF INDIA — Rajasthan High Court (2021-04-23)
• NEETU GUPTA DAUGHTER OF SHRI AMARNATH GUPTA v. SMT. RESHAM BHATIA WIFE OF SHRI SUBHASH BHATIA — Rajasthan High Court (2021-04-23)
• RAJKUMAR S/O SHRI KANWAR SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-23)
• DEVI SHANKAR S/O SHRI BHENRU LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-04-23)