INDRAJIT MAHANTY,DINESH MEHTA

121 recorded High Court judgment(s) · 2020–2021

Courts

Disposal nature

Recent judgments

• SATPAL KHILERI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-11-25)
• RANJEET ALORIYA v. DIRECTOR — Rajasthan High Court (2021-02-05)
• M/S. KAMAL MINCHEM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-05)
• ANIL KUMAR v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-02-05)
• MAHESH KUMAR SHARMA v. COMMISSIONER — Rajasthan High Court (2021-02-05)
• INCOME TAX CONTINGENT EMPLOYEES UNION v. UNION OF INDIA — Rajasthan High Court (2021-02-05)
• SMT. SUMITRA PAYAL v. COMMISSIONER, — Rajasthan High Court (2021-02-05)
• M/S. ARAVALI MINERALS v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-05)
• M/S BHAWANI SINGH SHEKHAWAT SECURITY AGENCY v. THE DIRECTOR, — Rajasthan High Court (2021-02-05)
• JITENDRA KUMAR SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-02-05)