LexINDRAJIT MAHANTY,ASHOK KUMAR GAUR
46 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 46 |
Disposal nature
| DISMISSED | 18 |
| DISPOSED OF | 17 |
| WITHDRAWN | 5 |
| ALLOWED | 3 |
| PEREMPTORY | 3 |
Recent judgments
- NANDU SINGH (ASSISTANT ADMINISTRATIVE OFFICER) S/O SHRI RATAN SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-12-13)
- DR. DEVENDRA KUMAR BENWAL S/O SHRI M.L. KUMAWAT v. DR. MEGHA SHARMA D/O SHRI S.D. SHARMA — Rajasthan High Court (2020-03-23)
- SUBODH KUMAR JAIN, SON OF SHRI MADAN LAL JAIN v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-02-20)
- INDRA CHAND KUMAWAT S/O SH. GOPAL LAL KUMAWAT v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-02-20)
- SUNIL KUMAR MEENA S/O SHRI RAMKISHAN MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-17)
- DR. HEMANT KUMAR DAGAR SON OF SHRI RADHA KISHAN DAGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-17)
- DR. HEMANT KUMAR DAGAR SON OF SHRI RADHA KISHAN DAGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-17)
- RAM SINGH MEENA S/O LT. SHRI NARAYAN MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-17)
- DR. HEMANT KUMAR DAGAR SON OF SHRI RADHA KISHAN DAGAR v. STATE OF RAJASTHAN — Rajasthan High Court (2020-02-17)
- CHANDRESH SANKHLA S/O JAGDISH SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2020-02-14)