INDRAJIT MAHANTY, A.M. BADAR

214 recorded High Court judgment(s) · 2019–2019

Courts

Bombay High Court

214

OTHERS DISPOSED OFF	98
Disposed Off	50
(unspecified)	27
APPEAL DISMISSED	18
Dismissed	8
ALLOWED TO BE WITHDRAWN AT ADMISSION STAGE	3
DISPOSED OFF	2
Dissmiss For Default/Non-Prosecution	2

SANDEEP MOHAL PATEL THROUGH BROTHER MITHUN MOHAN PATEL v. UNION TERRITORY OF DAMAN AND DIU AND ANR. — Bombay High Court (2019-09-09)
V.P. PATIL AND ANR. v. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, LAW AND JUDICIARY DEPT. AND ORS. — Bombay High Court (2019-08-20)
ROHAN FELIX D'COSTA v. THE STATE OF MAHARASHTRA — Bombay High Court (2019-08-20)
SUBHASH DATTATRAYA DHARMADHIKARI AND ANR v. STATE OF MAHARASHTRA THROUGH ITS PRINCIPAL SECRETARY, LAW AND JUDICIARY DEPT. AND ORS. — Bombay High Court (2019-08-20)
PRIYANKA SHASHANK DESHPANDE v. STATE OF MAHARASHTRA and OTHERS. — Bombay High Court (2019-08-19)
M/S. AAMBY VALLEY LIMITED v. STATE OF MAHARASHTRA, THROUGH THE SECRETARY, REVENUE AND FOREST DEPT. AND ORS. — Bombay High Court (2019-08-19)
MS. VITTHAL TRADERS THROUGH ITS PROPRIETOR SHRI. ARUN P. PARULEKAR v. THE STATE OF MAHARASHTRA THROUGH ITS DEPARTMENT OF FOREST AND LAND REVENUE and ORS — Bombay High Court (2019-08-14)
MS. VITTHAL TRADERS THROUGH ITS PROPRIETOR SHRI. ARUN P. PARULEKAR v. THE STATE OF MAHARASHTRA THROUGH ITS DEPARTMENT OF FOREST AND LAND REVENUE and ORS — Bombay High Court (2019-08-14)
MS. GURUMAULI TRADERS THROUGH ITS PROPRIETOR SHRI. SANTOSH M. HAMKAR v. THE STATE OF MAHARASHTRA THROUGH ITS DEPARTMENT OF FOREST AND LAND REVENUE and ORS — Bombay High Court (2019-08-14)
SHIVPRABHU VALU VAHATUK MOTOR MALAK BAHUDDESHIYA SANGH, SOLAPUR THROUGH ITS PRESIDENT MR.Y.H.SHAIKH v. THE COLLECTOR, SOLAPUR AND ORS. — Bombay High Court (2019-08-14)