LexINDRAJIT MAHANTY
278 recorded High Court judgment(s) · 2019–2023
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 278 |
Disposal nature
| ALLOWED | 100 |
| DISPOSED OF | 88 |
| DISMISSED | 62 |
| WITHDRAWN | 19 |
| PEREMPTORY | 6 |
| PARTLY ALLOWED | 1 |
| BOGUS | 1 |
| TRANSFERRED | 1 |
Recent judgments
- M/S CHHAGNI RAM GEHLOT v. THE JODHPUR DEVELOPMENT AUTHORITY — Rajasthan High Court (2023-08-25)
- DUNGA AND ORS v. DIVI. FOREST OFFICER UDAIPUR AND ORS — Rajasthan High Court (2022-05-13)
- DURGALAL JAT SON OF SHRI GOPAL LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2021-11-18)
- ZIYAUDDIN S/O SHRI MUSHTAQ AHMED v. RAJASTHAN STATE ROAD TRANSPORT CORPORATION — Rajasthan High Court (2021-10-22)
- KALPTARU INFRA PROJECTS PVT. LTD. v. SECRETARY, — Rajasthan High Court (2021-10-06)
- VANDANA JAIN W/O SHRI HARESH KUMAR PATNI, v. M/S BHARTI AIRTEL LIMITED (FORMERLY KNOWN AS M/S BHARTI HEXACOM LIMITED) — Rajasthan High Court (2021-10-05)
- JAIRAM S/O SHRI RAM CHANDRA BAWARIA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2021-10-01)
- TEJARAM S/O SHRI MOOLCHAND v. M/S SUMER SONS INDIA PRIVATE LIMITED — Rajasthan High Court (2021-10-01)
- SUNIL KUMAR S/O SHRI CHANDGI RAM v. STATE OF RAJASTHAN — Rajasthan High Court (2021-10-01)
- DR. USHA SHARMA W/O SHRI NAWAL KISHORE SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2021-09-29)