INDRAJEET SHUKLA,AJIT KUMAR

147 recorded High Court judgment(s) · 2026–2026

Courts

Disposal nature

Recent judgments

• VIKRAM NAYYAR @ SANJEEV NAYYAR AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
• GOVIND AND 3 OTHERS v. State of UP AND 2 OTHERS — Allahabad High Court (2026-05-13)
• RAJENDRA PRASAD JAIN AND ANOTHER v. HINDUSTAN PETROLEUM CORPORATION LTD. AND 3 OTHERS — Allahabad High Court (2026-05-13)
• SHAHID ALIAS SADIQ AND ANOTHER v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
• KAMLESHWARI SINGH AND 10 OTHERS v. STATE OF U.P. AND 4 OTHERS — Allahabad High Court (2026-05-13)
• MOHARRAM ALIAS ALI AND 2 OTHERS v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-13)
• M/S SIDDHESHWAR CONSTRUCTION COMPANY AND 4 OTHERS v. STATE OF UTTAR PRADESH AND 5 OTHERS — Allahabad High Court (2026-05-13)
• SANJAY MISHRA v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-11)
• SATENDRA SINGH AND 3 OTHERS v. UNION OF INDIA AND 7 OTHERS — Allahabad High Court (2026-05-11)
• RAKESH JAIN AND ANOTHER v. STATE OF U.P. AND 14 OTHERS — Allahabad High Court (2026-05-11)