INDRAJEET SHUKLA

24 recorded High Court judgment(s) · 2025–2026

Courts

Allahabad High Court

Disposed off/Decided on merits	14
Dismiss other than merit(DD/Non Prosec./Abated)	5
Allowed/Partly Allowed on merits/Granted	2
(unspecified)	2
Dismissed on merits/Rejected	1

PRASHANT GAUTAM AND ANOTHER v. STATE OF U.P. AND 6 OTHERS — Allahabad High Court (2026-05-17)
MANISHA SINGH v. STATE OF U.P. AND 3 OTHERS — Allahabad High Court (2026-05-07)
ARUNENDRA KUMAR SINGH v. STATE OF U.P. THROUGH SECY SECONDERY EDUCATION AND 4 ORS — Allahabad High Court (2025-12-08)
PHOOL CHANDRA YADAV v. THE STATE OF U.P.THROUGH SECY SECONDERY EDUCATION — Allahabad High Court (2025-12-08)
KALI CHARAN v. STATE OF U.P.THROUGH PRIN SECY FOREST AND 2 ORS — Allahabad High Court (2025-12-08)
RAM PRASAD YADAV v. STATE OF U.P.THRU.SECY.DEPTT. OF REVENUE CIVIL SECRETARIATE — Allahabad High Court (2025-12-08)
KM.KANEEX TAHIRA v. STATE OF U.P.THROUGH SECY REVENUE AND 2 ORS — Allahabad High Court (2025-12-08)
SMT.MADHURI DEVI v. STATE OF U.P.THROUGH SECY BASIC EDUCATION — Allahabad High Court (2025-12-08)
ASHOK KUMAR MISHRA @ ASHOK MISHRA v. STATE OF U.P. THRU. PRIN. SECY. HOME LKO. AND ANOTHER — Allahabad High Court (2025-12-03)
SHIVAM KUMAR PANDEY (IN FIR SHIVAM PANDEY) AND ANOTHER v. STATE OF U.P. THRU. SECY. HOME DEPTT. LKO. AND 3 OTHERS — Allahabad High Court (2025-12-03)