INDIRA BANERJEE, . V. KAMESWAR RAO

130 recorded High Court judgment(s) · 2016–2017

Courts

Disposal nature

Recent judgments

• KOTAK MAHINDRA BANK LIMITED v. INDIAN SPECIALITY FATS LIMITED & ORS — Delhi High Court (2017-01-04)
• YOGINDER HANDOO v. UNION OF INDIA & ORS — Delhi High Court (2016-12-20)
• J.P. DUBEY v. UOI & ORS — Delhi High Court (2016-11-10)
• MANOJ KUMAR v. UNION OF INDIA & ANR — Delhi High Court (2016-11-07)
• RAJVEER SINGH v. UNION OF INDIA & ORS. — Delhi High Court (2016-11-07)
• GAURAV KUMAR TIWARI v. UNION OF INDIA AND ORS — Delhi High Court (2016-11-07)
• SANDEEP KUMAR v. UNION OF INDIA AND ORS — Delhi High Court (2016-11-07)
• SQN LDR MANISH KUMAR SHUKLA v. CHIEF OF AIR STAFF & ORS. — Delhi High Court (2016-11-04)
• ASHOK KUMAR YADAV v. UNION OF INDIA AND ORS. — Delhi High Court (2016-11-04)
• PADAM KUMAR v. UNION OF INDIA & ORS — Delhi High Court (2016-11-04)