INDERMEET KAUR

6,501 recorded High Court judgment(s) · 2006–2025

Courts

Disposal nature

Recent judgments

• ASHOK KUMAR & ORS v. FOOD CORPORATION OF INDIA & ORS — Delhi High Court (2025-02-18)
• PROF KTS SARAO v. VANITA CHITKARA — Delhi High Court (2025-01-15)
• SUPERTECH LTD v. THE STATE (NCT)OF DELHI & ANR — Delhi High Court (2025-01-14)
• D.P. KALYAN v. NATIONAL TEXTILE CORPORATION LIMITED — Delhi High Court (2024-07-29)
• BIRMATI v. STATE & ORS. — Delhi High Court (2020-07-31)
• RAJESH @ UMESH v. STATE — Delhi High Court (2020-07-24)
• DHARAMPAL DABAS v. THE STATE — Delhi High Court (2020-07-15)
• VIJAY @ BIJJI v. STATE (NCT OF DELHI) — Delhi High Court (2020-07-14)
• VIJAY SINGH & ANR v. STATE — Delhi High Court (2020-06-19)
• RAHUL v. STATE — Delhi High Court (2020-06-18)