INDERJIT SINGH,. SATISH KUMAR MITTAL

243 recorded High Court judgment(s) · 2012–2013

Courts

Disposal nature

Recent judgments

• KRISHNA RESINS & PIGMENTS PVT LTD v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2013-11-07)
• SATNAM SINGH v. HUDA ETC. — Punjab & Haryana High Court (2013-11-07)
• UNION OF INDIA AND ORS v. JANAK RAJ — Punjab & Haryana High Court (2012-12-20)
• JAGTAR SINGH v. ADDITIONAL DISTRICT & SESSIONS JUDGE AND ORS. — Punjab & Haryana High Court (2012-12-20)
• UNION OF INDIA v. GOBINDER SINGH AND ORS. — Punjab & Haryana High Court (2012-12-20)
• M/S SHRI HARIKISHAN JEE INDUSTRIES. v. HARENDER YADAY AND ANR. — Punjab & Haryana High Court (2012-12-18)
• UNION OF INDIA AND ORS v. CENTRAL ADMINISTRATIVE TRIBUNAL AND ORS — Punjab & Haryana High Court (2012-12-18)
• VAID SINGH v. STATE OF PUNJAB ETC — Punjab & Haryana High Court (2012-12-18)
• RACHPAL KAUR v. MOHAN SINGH AND ANR. — Punjab & Haryana High Court (2012-12-18)
• BHAJAN CHAND v. STATE OF PUNJAB — Punjab & Haryana High Court (2012-12-18)