INDERJIT SINGH,. S.D.ANAND

24 recorded High Court judgment(s) · 2017–2018

Courts

Disposal nature

Recent judgments

• SONU ALIAS SONE LAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2018-05-25)
• MANJEET KUMAR v. SUMAN — Punjab & Haryana High Court (2018-03-16)
• NEERAJ BHARDWAJ v. SAVITA BHARDWAJ — Punjab & Haryana High Court (2017-12-21)
• GURMAIL SINGH AND ORS. v. STATE OF PUNJAB — Punjab & Haryana High Court (2017-12-15)
• SAMBIT MALLICK v. LEENA MALLICK — Punjab & Haryana High Court (2017-12-12)
• PARAMJIT SINGH v. ANURADHA — Punjab & Haryana High Court (2017-12-11)
• NARAIN DUTT GUPTA v. NEENA SHARMA — Punjab & Haryana High Court (2017-12-08)
• MANPREET KAUR v. JASMINDER SINGH — Punjab & Haryana High Court (2017-12-07)
• SUMIT SAINI v. STATE OF HARYANA AND ANR. — Punjab & Haryana High Court (2017-12-06)
• MAHENDER v. SUNITA AND ORS — Punjab & Haryana High Court (2017-11-24)