INDERJIT SINGH,. JASBIR SINGH

128 recorded High Court judgment(s) · 2012–2015

Courts

Disposal nature

Recent judgments

• HSEB NOW UHBVN v. SATBIR SINGH & ORS — Punjab & Haryana High Court (2015-05-01)
• MONU v. STATE OF HARYANA & ORS — Punjab & Haryana High Court (2014-02-04)
• DIDAR SINGH @ DARA v. STATE OF PUNJAB — Punjab & Haryana High Court (2013-05-20)
• DHAN PAL JAIN v. PUNJAB STATE AGRICULTURAL MARKETING BOARD AND ANR — Punjab & Haryana High Court (2013-04-12)
• ASHWANI KUMAR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-04-12)
• SUKHRAJ SINGH v. CHITTIN SINGH & ORS — Punjab & Haryana High Court (2013-04-12)
• TEJINDER KUMAR AND ANR v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2013-04-12)
• PRADEEP KUMAR AND ANR v. STATE OF HARYANA AND ANR — Punjab & Haryana High Court (2013-04-12)
• PREM RAJ SINGH v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2013-04-12)
• SONU MAHESHWARI v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2013-04-12)