INDERJIT SINGH

14,858 recorded High Court judgment(s) · 2002–2023

Courts

Disposal nature

Recent judgments

• SATNAM DASS v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2023-05-19)
• GOPAL SINGLA v. STATE OF PUNJAB AND ANR — Punjab & Haryana High Court (2021-11-12)
• NIRMAL SINGH AND ORS. v. STATE OF PUNJAB AND ORS. — Punjab & Haryana High Court (2019-12-18)
• RAJENDER KUMAR MEGHWAL v. STATE OF HARYANA AND ORS — Punjab & Haryana High Court (2019-12-17)
• NAZAR SINGH v. STATE INFORMATION COMMISSION AND ORS. — Punjab & Haryana High Court (2019-12-12)
• THE PUNJAB STATE COOPERATIVE OF LABOUR & CONSTRUCTION FEDERATION LTD (LABOURFED) v. STATE OF PUNJAB AND ORS — Punjab & Haryana High Court (2019-12-05)
• RAM KUMAR v. THE KARNAL CENTRAL COOP BANK LTD KARNAL AND ORS — Punjab & Haryana High Court (2019-12-04)
• MADHUR GUPTA v. STATE PUBLIC INFORMATION OFFICER AND OTHERS — Punjab & Haryana High Court (2019-12-03)
• THE BATHINDA TRUCK OPERATOR UNION (REGD) AND ANR v. DISTRICT COLLECTOR BATHINDA AND ORS — Punjab & Haryana High Court (2019-11-28)
• AMANPREET SINGH v. FINANCIAL COMMISSIONER (REVENUE), PUNJAB & ORS. — Punjab & Haryana High Court (2019-11-18)