INDERJEET SINGH,SHUBHA MEHTA

133 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• DEPUTY COMMISSIONER OF INCOME TAX (BENAMI PROHIBITION) v. M/S YASHASVI REALSQUARE PRIVATE LIMITED — Rajasthan High Court (2026-02-10)
• UNION OF INDIA v. ASHOK KUMAR SAINI SON OF SHRI SURESH KUMAR SAINI — Rajasthan High Court (2026-02-10)
• SURESH KUMAR YADAV S/O SHRI MURLIDHAR YADAV v. RAJASTHAN HIGH COURT — Rajasthan High Court (2025-11-10)
• SHRI SATISH AGARWAL S/O LATE SHRI SATYANARAYAN AGARWAL v. SMT. MEENU AGARWAL @ PINKI W/O SHRI SATISH AGARWAL D/O SHRI MURLI MANOHAR GOYAL — Rajasthan High Court (2025-11-10)
• GOVIND PRASAD S/O SHRI NEMI CHAND v. SHRI KRISHNA KUNAL — Rajasthan High Court (2025-11-10)
• YASHWANT @ PINTU S/O SHRI PARMOD DAS v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-01)
• VIMAL KUMAR SAINI v. SMT SUSHILA SAINI — Rajasthan High Court (2025-11-01)
• GAURAV SON OF RADHEYSHYAM v. KALPANA @ MAMTA WIFE OF SHRI GAURAV DAUGHTER OF SHRI VISHNU CHAND AGRAWAL — Rajasthan High Court (2025-10-30)
• HARPAL SINGH S/O SH. NOPARAM, v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-30)
• PUBLIC AGAINST CORRUPTION v. STATE OF RAJASTHAN — Rajasthan High Court (2025-10-29)