INDERJEET SINGH,PRAVEER BHATNAGAR

31 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• VIRENDRA SINGH S/O SHRI SAJJAN SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-08)
• DEPUTY COMMISSIONER OF INCOME TAX v. RAMDHAN MEENA S/O REWADMAL MEENA — Rajasthan High Court (2026-01-08)
• M/S SEASAME FOODS PVT. LTD. v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-08)
• BABULAL S/O MUNNALAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-01-08)
• DEPUTY COMMISSIONER OF INCOME TAX (BENAMI PROHIBITION) v. RAM SINGH MEENA S/O RAM KARAN MEENA — Rajasthan High Court (2026-01-08)
• ARSHAD KHAN S/O MOHAMMAD YOUNUS v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-13)
• SANJAY GANDHI S/O GYAN CHAND GANDHI v. VIMAL CHAND BOHRA — Rajasthan High Court (2025-11-13)
• INAMULHAQ KHAN SON OF RIYAJULHAQ v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-13)
• VIRENDRA KUMAR JANGID S/O SHRI MAHESH CHAND JANGID v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-12)
• PAPPU KUMAR VERMA SON OF LATE SHRI SHANKAR LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-11-12)