INDERJEET SINGH,PRAMIL KUMAR MATHUR

235 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• RISHI KESH MEENA S/O SHRI PRABHU LAL MEENA v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-05-23)
• SMT. INDIRA SINGHAL W/O LATE SHRI BANWARI LAL SINGHAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-09)
• AKHIL BHARTIYA VIDYARTHI PARISHAD (ABVP) v. THE STATE OF RAJASTHAN — Rajasthan High Court (2025-05-09)
• THE EXECUTIVE ENGINEER v. M/S MURARI LAL CONTRACTOR S/O SHRI JAGDISH PRASAD — Rajasthan High Court (2025-03-28)
• DR. MUKESH CHAND SHARMA S/O SHRI BHAGWAN SAHAY SHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2025-03-28)
• RAM BHAROSHI MEENA SON OF SHRI BODAN RAM MEENA v. DIRECTOR, SOCIAL WELFARE DEPARTMENT — Rajasthan High Court (2025-03-28)
• SIYA RAM MALI S/O SEDU RAM MALI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-03-28)
• RAJASTHAN STATE ROAD TRANSPORT CORPORATION v. MAHENDRA KUMAR SON OF SHRI RAM MOORTI — Rajasthan High Court (2025-03-28)
• PRAVEEN SINGH S/O JEETU SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-03-28)
• THE CHAIRMAN, CENTRAL BOARD OF TRUSTEES v. PRAMOD KUMAR SHARMA S/O SHRI G.K. SHARMA — Rajasthan High Court (2025-03-27)