INDERJEET SINGH,MUKESH RAJPUROHIT

70 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• VIDHI SA SANGHARSHRAT BALAK JEE SON OF HAWA SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-15)
• SHANKARLAL @ KUNJILAL S/O BABULAL v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-02)
• PHOOL SINGH SON OF SHRI PRATHI v. STATE OF RAJASTHAN — Rajasthan High Court (2025-05-02)
• SMT. MAMTA BERWA W/O SHRI NANDKISHOR BERWA D/O SHRI SHANKAR LAL BERWA v. NANDKISHORE BERWA S/O SHRI LACCHU RAM BERWA — Rajasthan High Court (2025-04-30)
• M/S HEERALAL CHHAGANLAL TANK v. COMMISSIONER OF CUSTOMS — Rajasthan High Court (2025-04-30)
• URBAN IMPROVEMENT TRUST, KOTA v. DEPUTY COMMISSIONER OF INCOME TAX — Rajasthan High Court (2025-04-30)
• M/S KGR AND COMPANY v. UNION OF INDIA — Rajasthan High Court (2025-04-28)
• RAM AVTAR PABRI SON OF LATE SHRI RAMKUMAR v. UNION OF INDIA — Rajasthan High Court (2025-04-28)
• OAN INDUSTRIES LTD. v. INCOME TAX OFFICER — Rajasthan High Court (2025-04-28)
• SATYANARAYAN YADAV v. STATE FINANCE DEPARTMENT ORS — Rajasthan High Court (2025-04-25)