INDERJEET SINGH,MANEESH SHARMA

147 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• UNION OF INDIA v. AVINASH SHARMA SON OF LATE SHRI MAHAVEER PRASAD SHARMA — Rajasthan High Court (2025-06-30)
• MEENAKSHI @ MEENA W/O PRAVEEN KUMAR SAINI D/O RANGLAL, v. PRAVEEN KUMAR SAINI S/O GHUDMAL SAINI — Rajasthan High Court (2025-04-17)
• COMMISSIONER OF CENTRAL GOODS AND SERVICE TAX v. M/S ARJUN INDUSTRIES LTD. — Rajasthan High Court (2025-04-16)
• RAM AVTAR S/O GOKAL RAM v. UNION OF INDIA — Rajasthan High Court (2025-04-16)
• DR RENU KHANDELWAL WIFE OF SHRI LOKESH KUMAR KHANDELWAL v. UNION OF INDIA — Rajasthan High Court (2025-04-16)
• THE UNION OF INDIA v. BANWARI KAHAR S/O SHRI CHUNNI LAL KAHAR — Rajasthan High Court (2025-02-25)
• THE UNION OF INDIA v. DURGA SHANKAR SAINI S/O GOPAL LAL — Rajasthan High Court (2025-02-25)
• THE UNION OF INDIA v. PRAHALAD YOGI S/O SHRI NAND LAL — Rajasthan High Court (2025-02-25)
• THE UNION OF INDIA v. HARI PRASAD SHARMA S/O SHRI DEVI LAL SHARMA — Rajasthan High Court (2025-02-25)
• THE UNION OF INDIA v. BHANWAR LAL KATI S/O SHRI MANGI LAL — Rajasthan High Court (2025-02-25)