LexINDERJEET SINGH
32,949 recorded High Court judgment(s) · 2002–2026
Open in Lexace · Search this judge's casesCourts
| Rajasthan High Court | 32949 |
Disposal nature
| ALLOWED | 10908 |
| DISMISSED | 10829 |
| DISPOSED OF | 10302 |
| WITHDRAWN | 727 |
| PARTLY ALLOWED | 77 |
| PEREMPTORY | 59 |
| INTERM ORDER | 20 |
| TRANSFERRED | 13 |
Recent judgments
- NAWAB KHAN S/O SHRI MATHHAR KHAN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-22)
- SHANKAR KHANDELWAL S/O SHRI MOHAN LAL KHANDELWAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA SON OF LATE MR. RADHE SHYAM GUPTA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- TIKAM CHAND KHANDELWAL S/O SHRI MOHAN LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA SON OF LATE MR. RADHE SHYAM GUPTA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA SON OF LATE MR. RADHE SHYAM GUPTA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA SON OF LATE MR. RADHE SHYAM GUPTA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA SON OF LATE MR. RADHE SHYAM GUPTA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA SON OF LATE MR. RADHE SHYAM GUPTA, v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)
- SATYANARAYAN GUPTA S/O LATE MR. RADHE SHYAM GUPTA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-03-25)