INDERJEET SINGH,BHUWAN GOYAL

1,031 recorded High Court judgment(s) · 2023–2026

Courts

Disposal nature

Recent judgments

• LALCHAND SAINI S/O SHRI MANNA LAL SAINI v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• NATHU LAL DHOBI SON OF SHRI HEERA LAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• RAMKISHAN S/O RATNA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• SITARAM S/O BHOLU JI v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-26)
• MAHESH CHAND GURJAR SON OF KHADKARAM v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• RAJESH KUMAR @ POLIYA S/O SHRI RAMCHANDRA, v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• NADEEM SON OF MOHAMMAD AMEEN v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• KUMARR SINGH SON OF SHRIPAT v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• RAKESH @ RINKU S/O SHRI RANGLAL v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)
• WAHAB MOHAMMAD SON OF ABDUAL HAMID v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-05-14)