INDERJEET SINGH,ASHUTOSH KUMAR

627 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• PR. COMMISSIONER OF INCOME TAX v. RAJASTHAN RAJYA VIDYUT UTPADAN NIGAM LIMITED — Rajasthan High Court (2026-05-13)
• PRINCIPAL COMMISSIONER OF INCOME TAX-1 v. M/S MOTISONS BUILDTECH PVT. LTD. — Rajasthan High Court (2026-05-13)
• PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) v. M/S MOTISONS BUILDTECH PVT. LTD. — Rajasthan High Court (2026-05-13)
• HIMANSHU RAJORIA SON OF SHRI SHARAD CHAND RAJORIA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-05-13)
• RAMKARAN BHAKAR S/O SHRI TULCHA RAM, v. SMT. NIDHI PANDEY, — Rajasthan High Court (2026-05-13)
• SHANKAR SINGH SON OF SHISHPAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)
• SONU MEENA SON OF SHRI MEENA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)
• RAM SINGH RAWAT S/O SHRI AMAR SINGH v. THE STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)
• NATHOLI S/O SHRI MANGAL SINGH v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)
• INDRAJ S/O SHRI DHARAMPAL @ DHARMA v. STATE OF RAJASTHAN — Rajasthan High Court (2026-04-16)